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[Cites 0, Cited by 8] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in The Information Technology Act, 2000

(3)Save as otherwise agreed to between the originator and the addressee, an electronic record is deemed to be despatched at the place where the originator has his place of business, and is deemed to be received at the place where the addressee has his place of business.