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[Cites 0, Cited by 0] [Section 133] [Entire Act]

NCT Delhi - Subsection

Section 133(iv) in The Delhi Land Reforms Rules, 1954

(iv)The pound keeper shall also be paid for feeding and watering any animal committed to his custody by proper authority, at the rate for the time being fixed under Section 5 of the Cattle Trespass Act, 1871, for feeding and watering impounded cattle.