Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Section 7] [Entire Act] State of Bihar - Subsection Section 7(1) in The Bihar Prohibition And Excise Act, 2016 (1)The State Government may delegate its powers to the Board or Excise Commissioner or Collector subject to such limitations and conditions as may be specified in the order of delegation.
