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[Cites 0, Cited by 0] [Section 433] [Entire Act]

State of Haryana - Subsection

Section 433(1) in Punjab Jail Manual

(1)All fetters imposed on prisoners for safe custody shall be examined daily by a Head-warder and once a week by the Deputy Superintendent who shall notify the fact in his journal. The fetters of dangerous prisoners should be examined daily by the Deputy Superintendent, Senior Assistant or Assistant Superintendent, [Sub Assistant Superintendent.] [Haryana Correction slip 32 dated 9.2.84.]