Section 19A(3) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(3)Not less than one-third of the total number of offices of the Adhyakshas, including the number of offices reserved under sub-section (2) shall be reserved for women and such offices may be allotted by rotation to different Zila Panchayats in the State in such order as may be prescribed.
