Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10(3)] [Section 10] [Entire Act] Union of India - Subsection Section 10(3)(b) in The National Commission For Minority Educational Institutions Act, 2004 (b)where an application has been rejected and the same has not been communicated to the person who has applied for the grant of such certificate,