Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in The State-Associated Banks (Miscellaneous Provisions) Act, 1962 4. [Amendment of the Bankers' Books Evidence Act, 1891 (18 of 1891. ]--Rep. by the Repealing and Amending Act, 1974 (56 of 1974), s. 2 and Sch. I.
