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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(3)(b) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(b)to review the decisions of other authorities of the private university, in case they are not in conformity with the provisions of this Act or the Statutes, Ordinances or regulations made thereunder;