Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] State of Gujarat - Section Section 12 in The Gujarat Secondary and Higher Secondary Education Act, 1972 12. Vacancy to be notified. - Any vacancy under Sections 9 or 10 shall be notified by the Board in the Official Gazette.
