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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Sikkim - Subsection

Section 32(1)(c) in Sikkim Co-Operative Societies Act, 1955

(c)considering the annual report of the managing body, audit report and audited annual accounts and balance sheets and reviewing the working of the society during the preceding Co-operative year;