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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Haryana - Subsection

Section 42(1)(iii) in The Punjab Borstal Rules

(iii)To appoint paid or honorary agents who in addition to their duties as friends and helpers of released inmates in his circle is regular at his work, that he is living a sober and industrious life, and that he avoids bad associates.