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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Karnataka - Subsection

Section 37(2)(g) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996

(g)the audit of the accounts of the Board and the particulars to be contained in the audit report;