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[Cites 0, Cited by 0] [Section 115B] [Entire Act]

Union of India - Subsection

Section 115B(b) in The Central Motor Vehicles Rules, 1989

(b)Base model and variants of such vehicle shall conform to these rules as applicable and type approval emission norms in petrol mode as specified in these rules. In the case of CNG mode, it shall meet mass emission norms as specified in rule 115, excluding crankcase and evaporative emission norms.