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Calcutta High Court (Appellete Side)

Ambey Mining Private Limited vs Damodar Valley Corporation And Others on 30 November, 2022

D/L. 21.

November 30, 2022.

MNS.

WPA No. 10421 of 2011 Ambey Mining Private Limited Vs. Damodar Valley Corporation and others At the time of call, none appears on behalf of either of the parties. Let the matter stand adjourned for the day. (Sabyasachi Bhattacharyya, J.)