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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Odisha - Subsection

Section 77(4) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(4)The Junior Engineer of the Panchayat Samiti shall give a certificates as under-"Certified that I have personally visited the spot and prepared the estimate using the sanctioned Schedule of rates and providing for the most economical and safe way of executing the work."