Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(e) in The Punjab Cotton Ginning and Pressing Factories Act, 1953 (e)"cotton pressing factory" means any factory as defined in the Factories Act 1948, (Act LXIII of 1948) in which cotton is pressed into bales;
