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[Cites 0, Cited by 0] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(11) in The Coal Mines Regulations, 2011

(11)The System, configuration and layout of the communication and telecommunication network to be provided in the mine either on surface or belowground as well as from surface to belowground shall be approved in writing by the Chief Inspector.