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State of Jharkhand - Section

Section 31 in Jharkhand State Electricity Regulatory Commission (Terms and Conditions for Distribution Tariff) Regulations, 2004

31. Rebates.

- 31.1 The Commission may specify rebates on the tariff for purchasing electricity at higher voltages from time to time.The Forms mentioned in the Regulation are available in the office of the Jharkhand State Electricity Regulatory Commission, 2nd Floor, Rajendra Jawan Bhawan-cum-Sainik Market, Main Road, Ranchi-834001.['Item 6.7 of Regulation 6' added vide Notification No JSERC/Apptt. 6-275, dated 15.7.2006 (Published in Jharkhand Gazette (Extra-ordinary) dated 20.7.2006).]