Section 108 in The West Bengal Separation of Judicial And Executive Functions Act, 1970
108. In sub-section (1) of section 488, for, the words "District Magistrate, a Presidency Magistrate or a Magistrate of the first class", the words "Sub-Divisional Judicial Magistrate, a Presidency Magistrate or a Judicial Magistrate of the first class" shall be substituted.
