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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2) in The Indian Veterinary Council Act, 1984

(2)On receipt of an application under sub-section (1), the Council shall grant to the applicant a certificate of registration in such form as may be provided by regulations:Provided that on the removal of his name from a register, such certificate shall cease to be valid.