Income Tax Appellate Tribunal - Agra
G T Chains Private Limited, Agra vs Principal Commissioner Of ... on 20 July, 2023
1 ITA No. 78/AGR/2022
G T Chains Ltd. Vs. Pr. CIT
IN THE INCOME TAX APPELLATE TRIBUNAL
AGRA BENCH 'DB': AGRA
(Through Virtual hearing)
BEFORE,
SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER
AND
SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER
ITA No.78/AGR/2022
(ASSESSMENT YEAR 2017-18)
G T Chains Limited Principal Commissioner
A-10, Trans Yamuna of Income Tax-1
Colony, Agra, Vs. Agra
PAN-AADCG7999J
(Appellant) (Respondent)
Appellant by Sh. Deependra Mohan, CA
Respondent by Sh. Surendra Pal, CIT-DR
Date of Hearing 19/07/2023
Date of Pronouncement /07/2023
ORDER
PER YOGESH KUMAR U.S., JM:
This appeal by Assessee is filed against the order of Learned Pr. Commissioner of Income Tax-1, Agar ["Ld. Pr. CIT", for short], dated 21/03/2022 for Assessment Year 2017-18. 2 ITA No. 78/AGR/2022
G T Chains Ltd. Vs. Pr. CIT
2. The assessee filed a letter dated 30/06/2023 expressing the desire to withdraw the present appeal and dismiss the same as withdrawn.
3. The Ld. Sr. DR for Revenue expressed no objection against withdrawal of the appeal filed by the assessee.
4. In view of the foregoing; this appeal filed by the assessee is dismissed as withdrawn.
Order pronounced in open Court on July, 2023
(SHAMIM YAHYA) (YOGESH KUMAR U.S.)
ACCOUNTANT MEMBER JUDICIAL MEMBER
Dated: /07/2023
R.N, Sr ps
Copy forwarded to:
1. Appellant
2. Respondent
3. CIT
4. CIT(Appeals)
5. DR: ITAT
ASSISTANT REGISTRAR
ITAT, AGRA
3 ITA No. 78/AGR/2022
G T Chains Ltd. Vs. Pr. CIT
Draft dictated Withdrawal
Draft placed before author 19.07.2023
Approved Draft comes to the Sr.PS/PS .07.2023 Order signed and pronounced on .07.2023 File sent to the Bench Clerk .07.2023 Date on which file goes to the AR Date on which file goes to the Head Clerk. Date of dispatch of Order.
Date of uploading on the website .07.2023