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Income Tax Appellate Tribunal - Agra

G T Chains Private Limited, Agra vs Principal Commissioner Of ... on 20 July, 2023

                                 1                    ITA No. 78/AGR/2022
                                                  G T Chains Ltd. Vs. Pr. CIT

              IN THE INCOME TAX APPELLATE TRIBUNAL
                      AGRA BENCH 'DB': AGRA
                      (Through Virtual hearing)
                          BEFORE,
          SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER
                           AND
          SHRI YOGESH KUMAR U.S., JUDICIAL MEMBER

                     ITA No.78/AGR/2022
                  (ASSESSMENT YEAR 2017-18)

     G T Chains Limited                 Principal Commissioner
     A-10, Trans Yamuna                 of Income Tax-1
     Colony, Agra,                Vs.   Agra
     PAN-AADCG7999J
     (Appellant)                                  (Respondent)

          Appellant by  Sh. Deependra Mohan, CA
          Respondent by Sh. Surendra Pal, CIT-DR

          Date of Hearing                    19/07/2023
          Date of Pronouncement                /07/2023


                             ORDER

PER YOGESH KUMAR U.S., JM:

This appeal by Assessee is filed against the order of Learned Pr. Commissioner of Income Tax-1, Agar ["Ld. Pr. CIT", for short], dated 21/03/2022 for Assessment Year 2017-18. 2 ITA No. 78/AGR/2022

G T Chains Ltd. Vs. Pr. CIT

2. The assessee filed a letter dated 30/06/2023 expressing the desire to withdraw the present appeal and dismiss the same as withdrawn.

3. The Ld. Sr. DR for Revenue expressed no objection against withdrawal of the appeal filed by the assessee.

4. In view of the foregoing; this appeal filed by the assessee is dismissed as withdrawn.


       Order pronounced in open Court on          July, 2023




 (SHAMIM YAHYA)                          (YOGESH KUMAR U.S.)
ACCOUNTANT MEMBER                          JUDICIAL MEMBER
Dated:     /07/2023
R.N, Sr ps
Copy forwarded to:
  1. Appellant
  2. Respondent
  3. CIT
  4. CIT(Appeals)
  5. DR: ITAT

                                         ASSISTANT REGISTRAR
                                                   ITAT, AGRA
                               3                   ITA No. 78/AGR/2022
                                              G T Chains Ltd. Vs. Pr. CIT




Draft dictated                               Withdrawal
Draft placed before author                   19.07.2023

Approved Draft comes to the Sr.PS/PS .07.2023 Order signed and pronounced on .07.2023 File sent to the Bench Clerk .07.2023 Date on which file goes to the AR Date on which file goes to the Head Clerk. Date of dispatch of Order.

Date of uploading on the website .07.2023