Delhi High Court - Orders
Ms Sumat Pershad Sons & Ors vs Commissioner Of Customs Import & Anr on 18 November, 2021
$~21 to 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8248/2020 & CM APPL. 26724/2020, 32123/2021
MS SUMAT PERSHAD SONS & ORS. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
Through: Appearance not given.
22
+ W.P.(C) 9868/2020 & CM APPL. 31491/2020
MS RAJA RAM & ANR. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
Through: Appearance not given.
23
+ W.P.(C) 9869/2020 & CM APPL. 31493/2020
M/S JUNEJA PAPERS PVT. LTD. & ANR. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
(IMPORT) & ANR. ..... Respondents
Through: Ms. Anushree Narain, Standing
Counsel.
24
+ W.P.(C) 9903/2020 & CM APPL. 31573/2020
M/S S. D. ENTERPRISES ..... Petitioner
Through: Mr. Ikshvaaku Marwah, Advocate.
Versus
W.P.(C) 8248/2020 & connected matters Page 1 of 6
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.11.2021
22:48:58
COMMISSIONER OF CUSTOMS
(IMPORT) & ANR. ..... Respondents
Through: Ms. Shubhra Parashar and
Mr.Virender Pratap Singh Charak,
Advocates for R-2.
25
+ W.P.(C) 9923/2020 & CM APPL. 31611/2020
M/S RAJA RAM AND CO & ANR. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
(IMPORT) & ANR. ..... Respondents
Through: Mr. Virender Pratap Singh Charak
and Ms. Shubhra Parashar, Advocates
for R-2.
26
+ W.P.(C) 9924/2020 & CM APPL. 31613/2020
M/S KHURANA PAPER HOUSE ..... Petitioner
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
(IMPORT) & ANR. ..... Respondents
Through: Mr. Vikrant N Goyal, Advocate.
27
+ W.P.(C) 9925/2020 & CM APPL. 31615/2020
MS SUMAT PERSHAD SONS & ANR. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
(IMPORT) & ANR. ..... Respondents
Through: Mr. Neeraj, Mr. Sahaj Garg,
Mr.Vedansh Anand and Mr. Rudra
Paliwal, Advocates for R-2.
W.P.(C) 8248/2020 & connected matters Page 2 of 6
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.11.2021
22:48:58
28
+ W.P.(C) 118/2021 & CM APPL. 369/2021
MS SUMAT PERSHAD SONS & ORS. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
(IMPORT) & ANR. ..... Respondents
Through: Appearance not given.
29
+ W.P.(C) 141/2021 & CM APPL. 425/2021
MS KRAFTILE INTERNATIONAL ..... Petitioner
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
Through: Mr. Harish Kumar Garg, Advocate
for UOI.
30
+ W.P.(C) 2838/2021 & CM APPL. 8529/2021, 32170/2021
MS SUMAT PERSHAD SONS & ORS. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
Through: Mr. Vaibhav Joshi, Advocate for R-1.
Mr. Ravi Prakash, Central
Government Standing Counsel,
Mr.Varun Agrwal and Mr. Gurtejpal
Singh, Advocates for R-2.
31
+ W.P.(C) 2842/2021 & CM APPL. 8560/2021
M/S SUMAT PERSHAD & SONS AND ORS ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
W.P.(C) 8248/2020 & connected matters Page 3 of 6
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.11.2021
22:48:58
versus
COMMISSIONER OF CUSTOMS
(IMPORT) & ANR. ..... Respondents
Through: Mr. Vaibhav Joshi, Advocate for R-1.
Mr. Ravi Prakash, Central
Government Standing Counsel,
Mr.Varun Agrwal and Mr. Gurtejpal
Singh, Advocates for R-2.
32
+ W.P.(C) 2850/2021 & CM APPL. 8591/2021, 32132/2021
MS KHURANA PAPER HOUSE & ORS. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
Through: Mr. Rishikesh Kumar, Additional
Standing Counsel with Mr. Premsagar
Pal for R-1 & 2.
Mr. Vaibhav Joshi, Advocate for R-1.
33
+ W.P.(C) 4345/2021 & CM APPL.13262/2021
MS BIRDHI CHAND GIRDHARI LAL
PAPERS PVT LTD & ANR. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
Through: Mr. Naginder Benipal, Senior Panel
Counsel for UOI.
34
+ W.P.(C) 4368/2021 & CM APPL.13302/2021, 32125/2021
M/S SHITAL PAPER IMPEX ..... Petitioner
Through: Mr. Ikshvaaku Marwah, Advocate.
W.P.(C) 8248/2020 & connected matters Page 4 of 6
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.11.2021
22:48:58
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
Through: Mr. Neeraj, Mr. Sahaj Garg, Mr.
Vedansh Anand and Mr. Rudra
Paliwal, Advocates for R-2.
35
+ W.P.(C) 4380/2021 & CM APPL. 13344/2021
M/S KALRA PAPER CONVERTER AND
TRADER PVT. LTD. & ORS. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
(IMPORT) & ANR. ..... Respondents
Through: Mr. Rishikesh Kumar, Additional
Standing Counsel with Mr. Premsagar
Pal for R-1 & 2.
Mr. Jitesh Vikram Srivastava, Senior
Panel Counsel with Mr. Prajesh
Vikram Srivastava, Advocate.
Ms.Anushree Narain, Standing
Counsel.
36
+ W.P.(C) 4386/2021 & CM APPL. 13353/2021
MS BIRDHI CHAND GIRDHARI LAL
PAPERS PVT LTD & ANR. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
Through: Appearance not given.
W.P.(C) 8248/2020 & connected matters Page 5 of 6
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.11.2021
22:48:58
37
+ W.P.(C) 4388/2021 & CM APPL. 13357/2021, 32169/2021
M/S KAPIL PAP MART PVT LTD & ANR. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
Through: Mr. Virender Pratap Singh Charak
and Ms.Shubhra Parashar Advocates
for UOI.
38
+ W.P.(C) 4409/2021 & CM APPL.13497/2021
MS KALRA PAPER PRODUCTS PVT
LTD & ORS. ..... Petitioners
Through: Mr. Ikshvaaku Marwah, Advocate.
versus
COMMISSIONER OF CUSTOMS
IMPORT & ANR. ..... Respondents
Through: Ms. Anushree Narain, Standing
Counsel.
ORDER
% 18.11.2021 Proceedings have been conducted through video conferencing. The Hon'ble Division Bench (Comprising Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.
List on 06.01.2022.
By Order (COURT MASTER) NOVEMBER 18, 2021 N/zp W.P.(C) 8248/2020 & connected matters Page 6 of 6 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.11.2021 22:48:58