Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

Ms Sumat Pershad Sons & Ors vs Commissioner Of Customs Import & Anr on 18 November, 2021

                          $~21 to 38
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 8248/2020 & CM APPL. 26724/2020, 32123/2021
                                  MS SUMAT PERSHAD SONS & ORS.            ..... Petitioners
                                               Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  IMPORT & ANR.                            ..... Respondents
                                                Through: Appearance not given.
                          22
                          +       W.P.(C) 9868/2020 & CM APPL. 31491/2020
                                  MS RAJA RAM & ANR.                                 ..... Petitioners
                                               Through:            Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  IMPORT & ANR.                            ..... Respondents
                                                Through: Appearance not given.
                          23
                          +       W.P.(C) 9869/2020 & CM APPL. 31493/2020
                                  M/S JUNEJA PAPERS PVT. LTD. & ANR.       ..... Petitioners
                                                Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  (IMPORT) & ANR.                                     ..... Respondents
                                                Through: Ms. Anushree                 Narain, Standing
                                                         Counsel.
                          24
                          +       W.P.(C) 9903/2020 & CM APPL. 31573/2020
                                  M/S S. D. ENTERPRISES                              ..... Petitioner
                                                 Through:          Mr. Ikshvaaku Marwah, Advocate.
                                                          Versus
                          W.P.(C) 8248/2020 & connected matters                       Page 1 of 6




Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.11.2021
22:48:58
                                   COMMISSIONER OF CUSTOMS
                                  (IMPORT) & ANR.                           ..... Respondents
                                                Through: Ms.    Shubhra         Parashar    and
                                                         Mr.Virender Pratap Singh Charak,
                                                         Advocates for R-2.
                          25
                          +       W.P.(C) 9923/2020 & CM APPL. 31611/2020
                                  M/S RAJA RAM AND CO & ANR.               ..... Petitioners
                                                Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  (IMPORT) & ANR.                         ..... Respondents
                                                Through: Mr. Virender Pratap Singh Charak
                                                         and Ms. Shubhra Parashar, Advocates
                                                         for R-2.
                          26
                          +       W.P.(C) 9924/2020 & CM APPL. 31613/2020
                                  M/S KHURANA PAPER HOUSE                 ..... Petitioner
                                               Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  (IMPORT) & ANR.                         ..... Respondents
                                                Through: Mr. Vikrant N Goyal, Advocate.
                          27
                          +       W.P.(C) 9925/2020 & CM APPL. 31615/2020
                                  MS SUMAT PERSHAD SONS & ANR.            ..... Petitioners
                                               Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  (IMPORT) & ANR.                          ..... Respondents
                                                Through: Mr. Neeraj, Mr. Sahaj Garg,
                                                         Mr.Vedansh Anand and Mr. Rudra
                                                         Paliwal, Advocates for R-2.
                          W.P.(C) 8248/2020 & connected matters               Page 2 of 6




Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.11.2021
22:48:58
                           28
                          +       W.P.(C) 118/2021 & CM APPL. 369/2021
                                  MS SUMAT PERSHAD SONS & ORS.           ..... Petitioners
                                               Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  (IMPORT) & ANR.                          ..... Respondents
                                                Through: Appearance not given.
                          29
                          +       W.P.(C) 141/2021 & CM APPL. 425/2021
                                  MS KRAFTILE INTERNATIONAL                ..... Petitioner
                                                Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  IMPORT & ANR.                         ..... Respondents
                                                Through: Mr. Harish Kumar Garg, Advocate
                                                         for UOI.
                          30
                          +       W.P.(C) 2838/2021 & CM APPL. 8529/2021, 32170/2021
                                  MS SUMAT PERSHAD SONS & ORS.            ..... Petitioners
                                               Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  IMPORT & ANR.                            ..... Respondents
                                                Through: Mr. Vaibhav Joshi, Advocate for R-1.
                                                         Mr.     Ravi    Prakash,      Central
                                                         Government     Standing      Counsel,
                                                         Mr.Varun Agrwal and Mr. Gurtejpal
                                                         Singh, Advocates for R-2.
                          31
                          +       W.P.(C) 2842/2021 & CM APPL. 8560/2021
                                  M/S SUMAT PERSHAD & SONS AND ORS        ..... Petitioners
                                               Through: Mr. Ikshvaaku Marwah, Advocate.
                          W.P.(C) 8248/2020 & connected matters              Page 3 of 6



Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.11.2021
22:48:58
                                                           versus
                                  COMMISSIONER OF CUSTOMS
                                  (IMPORT) & ANR.                          ..... Respondents
                                                Through: Mr. Vaibhav Joshi, Advocate for R-1.
                                                         Mr.     Ravi    Prakash,      Central
                                                         Government     Standing      Counsel,
                                                         Mr.Varun Agrwal and Mr. Gurtejpal
                                                         Singh, Advocates for R-2.
                          32
                          +       W.P.(C) 2850/2021 & CM APPL. 8591/2021, 32132/2021
                                  MS KHURANA PAPER HOUSE & ORS.         ..... Petitioners
                                              Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  IMPORT & ANR.                            ..... Respondents
                                                Through: Mr. Rishikesh Kumar, Additional
                                                         Standing Counsel with Mr. Premsagar
                                                         Pal for R-1 & 2.
                                                         Mr. Vaibhav Joshi, Advocate for R-1.
                          33
                          +       W.P.(C) 4345/2021 & CM APPL.13262/2021
                                  MS BIRDHI CHAND GIRDHARI LAL
                                  PAPERS PVT LTD & ANR.                       ..... Petitioners
                                                   Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  IMPORT & ANR.                           ..... Respondents
                                                Through: Mr. Naginder Benipal, Senior Panel
                                                         Counsel for UOI.
                          34
                          +       W.P.(C) 4368/2021 & CM APPL.13302/2021, 32125/2021
                                  M/S SHITAL PAPER IMPEX                   ..... Petitioner
                                                Through: Mr. Ikshvaaku Marwah, Advocate.
                          W.P.(C) 8248/2020 & connected matters                 Page 4 of 6




Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.11.2021
22:48:58
                                                   versus
                                  COMMISSIONER OF CUSTOMS
                                  IMPORT & ANR.                            ..... Respondents
                                                Through: Mr. Neeraj, Mr. Sahaj Garg, Mr.
                                                         Vedansh Anand and Mr. Rudra
                                                         Paliwal, Advocates for R-2.

                          35
                          +       W.P.(C) 4380/2021 & CM APPL. 13344/2021
                                  M/S KALRA PAPER CONVERTER AND
                                  TRADER PVT. LTD. & ORS.                  ..... Petitioners
                                                Through: Mr. Ikshvaaku Marwah, Advocate.

                                                           versus

                                  COMMISSIONER OF CUSTOMS
                                  (IMPORT) & ANR.                          ..... Respondents
                                                Through: Mr. Rishikesh Kumar, Additional
                                                         Standing Counsel with Mr. Premsagar
                                                         Pal for R-1 & 2.
                                                         Mr. Jitesh Vikram Srivastava, Senior
                                                         Panel Counsel with Mr. Prajesh
                                                         Vikram Srivastava, Advocate.
                                                         Ms.Anushree      Narain,     Standing
                                                         Counsel.
                          36
                          +       W.P.(C) 4386/2021 & CM APPL. 13353/2021
                                  MS BIRDHI CHAND GIRDHARI LAL
                                  PAPERS PVT LTD & ANR.                   ..... Petitioners
                                                Through: Mr. Ikshvaaku Marwah, Advocate.
                                                versus
                                  COMMISSIONER OF CUSTOMS
                                  IMPORT & ANR.                            ..... Respondents
                                                Through: Appearance not given.

                          W.P.(C) 8248/2020 & connected matters               Page 5 of 6




Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:22.11.2021
22:48:58
                           37
                          +       W.P.(C) 4388/2021 & CM APPL. 13357/2021, 32169/2021
                                  M/S KAPIL PAP MART PVT LTD & ANR.         ..... Petitioners
                                                 Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  IMPORT & ANR.                          ..... Respondents
                                                Through: Mr. Virender Pratap Singh Charak
                                                         and Ms.Shubhra Parashar Advocates
                                                         for UOI.
                          38
                          +       W.P.(C) 4409/2021 & CM APPL.13497/2021
                                  MS KALRA PAPER PRODUCTS PVT
                                  LTD & ORS.                              ..... Petitioners
                                               Through: Mr. Ikshvaaku Marwah, Advocate.
                                                          versus
                                  COMMISSIONER OF CUSTOMS
                                  IMPORT & ANR.                                   ..... Respondents
                                                 Through: Ms. Anushree            Narain, Standing
                                                          Counsel.
                                          ORDER

% 18.11.2021 Proceedings have been conducted through video conferencing. The Hon'ble Division Bench (Comprising Hon'ble the Chief Justice and Hon'ble Ms. Justice Jyoti Singh) could not assemble today.

List on 06.01.2022.

By Order (COURT MASTER) NOVEMBER 18, 2021 N/zp W.P.(C) 8248/2020 & connected matters Page 6 of 6 Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:22.11.2021 22:48:58