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Supreme Court - Daily Orders

Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 11 February, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.55                         COURT NO.11                SECTION XVII-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal No(s).            2993/2020

     RG STONE UROLOGY AND LAPAROSCOPY HOSPITAL                     Appellant(s)

                                                VERSUS

     VINOD KHANNA & ORS.                                           Respondent(s)

     [TO BE TAKEN UP AT 2:00 P.M.]
     IA No. 81716/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
     VAKALATNAMA/OTHER DOCUMENT
     IA No. 39930/2021 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 81717/2020 - EX-PARTE STAY
     IA No. 81714/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39935/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39929/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39927/2021 - INTERVENTION APPLICATION
     IA No. 25111/2021 - INTERVENTION APPLICATION

     WITH
     Diary No(s). 18587/2020 (XVII-A)
     IA No. 90921/2020 - EX-PARTE STAY
     IA No. 69350/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 90919/2020 - PERMISSION TO FILE APPEAL

     Diary No(s). 19854/2020 (XVII-A)
     FOR PERMISSION TO FILE APPEAL ON IA 99593/2020
     FOR STAY APPLICATION ON IA 99594/2020
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     99595/2020
     FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 69346/2021

     Date : 11-02-2025 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                         HON'BLE MR. JUSTICE MANOJ MISRA

     For Appellant(s) : Mr. Abhishek Agarwal, AOR

                                  Mr. Shivam Singh, Adv.
                                  Mr. Shubham Janghu, Adv.
                                  Mr. Manish Kumar, AOR
Signature Not Verified


                                  Mr. Jeevan Prakash, AOR
Digitally signed by
GEETA JOSHI
Date: 2025.02.12
18:02:53 IST
Reason:                           Mr. Madhav Prakash, Adv.


     For Respondent(s) : Dr. Sushil Kumar Gupta, Adv.
                   Ms. Sunita Gupta, Adv.
                   Ms. Ipshita Gupta, Adv.
                   Mr. Manan Verma, AOR

                   Ms. Arundhati Katju, Sr. Adv.
                   Mr. Sanyam Khetarpal, Adv.
                   Mr. Nitesh Goyal, Adv.
                   Ms. Prakriti Anand, Adv.
                   Ms. Nitai Agarwal, Adv.
                   Ms. Lisa Sanskrit, Adv.
                   Ms. Ritika Meena, Adv.
                   Mr. Ashutosh Jha, AOR

          UPON hearing the counsel the Court made the following
                             O R D E R

List on 18.02.2025 at 2 o’clock.

(GEETA JOSHI) (NIDHI WASON) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)