Delhi High Court - Orders
Qualcomm India Private Limited vs Principal Commissioner Of Income Tax 7 & ... on 15 March, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~78 & 79
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3859/2024
QUALCOMM INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. Nishant Thakkar, Ms.
Jasmin Amalsadvala and Mr.
Kamal Kumar Arya, Advs.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX 7 & ORS.
..... Respondents
Through: Mr. Puneet Rai, Sr. Standing
Counsel along with Mr. Ashvini
Kumar, Mr. Rishabh Nangia
and Mr. Nikhil Jain, Advs.
Mr. Ravi Prakash, CGSC along
with Mr. Yasharth, Mr.
Ayushman and Mr. Taha, Advs.
for R-3/UOI.
79
+ W.P.(C) 3860/2024
QUALCOMM INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. Nishant Thakkar, Ms.
Jasmin Amalsadvala and Mr.
Kamal Kumar Arya, Advs.
versus
PRINCIPAL COMMISSIONER OF INCOME TAX 7 & ORS.
..... Respondents
Through: Mr. Puneet Rai, Sr. Standing
Counsel along with Mr. Ashvini
Kumar, Mr. Rishabh Nangia
and Mr. Nikhil Jain, Advs.
Mr. Ravi Prakash, CGSC along
with Mr. Yasharth, Mr.
Ayushman and Mr. Taha, Advs.
for R-3/UOI.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/03/2024 at 22:44:29
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR
KAURAV
ORDER
% 15.03.2024 We are informed that an identical question forms subject matter of WP(C) 3292/2022. Consequently, let these writ petitions be tagged with the aforesaid matter to be called on the date fixed i.e. 16.04.2024.
We accord liberty to Mr. Rai, learned counsel appearing for the respondents to file a reply within a period of three weeks from today. The petitioner shall have a week therefrom to file a rejoinder affidavit.
YASHWANT VARMA, J.
PURUSHAINDRA KUMAR KAURAV, J.
MARCH 15, 2024/ RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/03/2024 at 22:44:29