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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(vii) in Allotment of Land to Educational Institutions (Schools), Etc. on Lease-hold Basis in Chandigarh Scheme, 1996

(vii)"Managing committee" means the Managing Committee of the Institution (School)/Society/Trust which shall be managing the affairs of the Institution (School).