Madhya Pradesh High Court
Kuldeep Yadav vs The State Of Madhya Pradesh on 17 June, 2022
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 25048 of 2022 (KULDEEP YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-06-2022 Shri Arun Pateriya - Counsel for applicant.
Shri Neelesh Tomar - Counsel for State. Case diary is available. At the request of Counsel for applicant, list this case on 22.06.2022.
(G.S. AHLUWALIA) JUDGE Aman AMAN TIWARI 2022.06.17 17:46:36 +05'30'