Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(4) in Institute of Infrastructure, Technology, Research and Management Act, 2012

(4)The term of office of the Director General shall be determined by the Board for a period not exceeding five years or till he attends the age of seventy years, whichever is earlier.