Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61A] [Entire Act] Union of India - Subsection Section 61A(a) in The Companies (Indian Accounting Standards) Rules, 2015 (a)in other comprehensive income, shall be recognized in other comprehensive income (see paragraph 62).
