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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(1)(b) in The Maharashtra Land Revenue (Inclusion of Certain Bhumidharis in Occupants-Class I, Permission) Rules, 1968

(b)take necessary steps to get the land, if adjoining a Govt. forest, to be demarcated; the Collector may draw up a final order in Form 'B' hereto permitting him to be included in Occupants-Class I in respect of such land.