Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Maharashtra - Subsection Section 76(3) in Maharashtra Public Universities Act, 2016 (3)Term of office of the appointed members of the Commission shall be of five years and shall be co-terminus with the term of the Legislative Assembly.
