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NCT Delhi - Section

Section 75 in The Delhi Excise Rules, 2010

75. Licence in Form L-4 for the wholesale vend of rectified spirit.

- All the provisions of rule 82 laid down for a licence in Form L-26 shall apply to this licence. The licensee shall sell rectified spirit only to a person holding a licence for sale of rectified spirit or to persons holding permit for purchase of alcohol in Form P-5.