Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(3) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1966

(3)Any person aggrieved by an order refusing permission under sub-section (1) may appeal to the Government within such time and in such manner as may be prescribed, and the decision of the Government shall be final.