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[Cites 0, Cited by 0] [Section 85] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 85(a) in The Dadra and Nagar Haveli Excise Regulation, 2012

(a)to supply himself with such measures, weights and instruments as the Excise Commissioner may prescribe, and to keep the same in good condition; and