Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3) in Nagpur rules Relating to the Election of Councillors

(3)After recording his vote on the voting paper the elector shall place it in cover II and then seal the cover. He shall then place the cover in another cover III and seal the latter cover. The voting paper shall bear the signature of the Commissioner and cover III the name and the number of the elector.