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State of Uttar Pradesh - Section

Section 1044 in Rules under the United Provinces Excise Act, 1910

1044. Country spirit to be sold in sealed bottles and opium and drugs in sealed packets.

- (3) Sale of country spirit shall be made only in pilfer-proof bottles of standard size of one-sixth, one-twelfth and one-twenty-forth of an imperial gallon, which shall be properly labelled and securely sealed with pilfer-proof caps. Opium and hemp drugs shall be sold in only sealed packets which shall be impressed with a seal showing the name of the State Management Shop. Medicinal opium shall be sold in the form of pills or in such other forms the State Government may, from time to time, approve.