Himachal Pradesh High Court
Unknown vs Shiva Institute Of Pharmacy V. State Of ... on 22 August, 2025
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shiva Institute of Pharmacy v. State of H.P. & Anr.
.
CWP No.11384 of 2025 22.08.2025 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Sumit Sharma, Deputy Advocate General, for the respondents-State.
On the request of learned Deputy Advocate General, list on 25.08.2025.
(Ajay Mohan Goel)
r Judge
August 22, 2025
(Vinod)
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