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Calcutta High Court (Appellete Side)

Sanchayita Jadav vs State Of West Bengal & Ors on 22 August, 2016

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

                                                1

22.08.16

Sl. No.39 akd W.P. 15181(W) of 2016 [Sanchayita Jadav -Vs- State of West Bengal & Ors.] Ms. Sayanti Sengupta, Mr. Jamiruddin Uhan ... ... for the petitioner Mr. Subhabrata Dutta, Mr. Benazir Ahmed ... ... for the State Affidavit-of-service filed today in court be kept with the record. Petitioner is a victim of acid attack and has prayed for necessary orders for compensation and other rehabilitation measures including medical treatment which are required to be extended to such a victim under the law.

Let this matter appear along with other 'Acid attack matters' tomorrow i.e. 23rd August, 2016.

(Joymalya Bagchi, J.)