Section 7 in The Rajasthan Homoeopathic Medicine Rules, 1971
7. Reporting of vacancies.
(a)All vacancies in the office of the Chairman or Vice-Chairman shall be-filled up within 6 months of the occurrence of the vacancy, unless otherwise directed by the Government.(b)The Registrar shall make a report to the Government in writing regarding any anticipatory vacancy in the office of any member 90 days before the vacancy is likely to occur.(c)If a vacancy occurs in the office of a member of the Board prior to the expiry of his term of office through resignation, death, removal or disability of such member or otherwise, the Registrar shall make a report to the Government as early as possible.
