Section 61 in The Orissa Town Planning and Improvement Trust Act, 1956
61. Power of Planning authority to retain service passages.
- Notwithstanding anything contained in Sections 59 and 60 the Planning authority may retain any service passage which it has laid out for santitary purposes, and may enter into an assignment with the Municipality or any other person for the supervision, repair, lighting and general management of any passage so retained.Chapter-V Acquisition and Disposal of Land
