Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(2) in Public Debt (Annuity Deposit Certificates) Rules, 1966 (2)"annuity" means any instalment of principal and interest payable in pursuance of the issue of an annuity deposit certificate by the Government;
