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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Puducherry - Subsection

Section 25(b) in Pondicherry University Act, 1985

(b)the election and continuance in office of the members of the said authorities and bodies, the filling of vacancies of members and all other matters relative to those authorities and other bodies for which it may be necessary or desirable to provide;