Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(o) in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

(o)Presiding Member means Member who presides over the meetings of the Commission in absence of the Chairperson.