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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(2)(f) in The Orissa Fire Service Act, 1993

(f)the employment of members or use of any fire-fighting appliances under Section 12 in any area in which this Act is not in force and the employment of the members under Section 14 on special services;