Central Administrative Tribunal - Delhi
Pradeep Saini vs Staff Selection Commission on 20 September, 2017
Central Administrative Tribunal
Principal Bench
O.A. No. 1139/2017
New Delhi this the 20th day of September, 2017
Hon'ble Sh. Shekhar Agarwal, Member (A)
Hon'ble Sh. Raj Vir Sharma, Member (J)
1. Pradeep Saini
Age 28
S/o Sh. Jaichand Saini
R/o Village -Kabirpur
P.O. E.C.E. Factory
Distt. Sonipat -131001
Haryana
Roll No. 2201036440
2. Narender Yadav
Age 27
S/o Sh. Karan Singh
R/o VPO Jamalpur
The Bawani Khera
Bhiwani-127035
Haryana
Roll No. 2201114709
3. Kapil
Age 27
S/o Sh. Ashok Kumar
R/o Vill-Malarabass
Post-Lawan
Tehsil-Mahendergarh
Mahendergarh-123029
Haryana
Roll No. 2201048317
4. Manoj
Age 24
S/o Sh. Balbir Singh
R/o F 31 3rd Floor
Gandhi Vihar Delhi
Near Mukherjee Nagar
North Delhi-110009
Delhi
Roll No. 2201075239
5. Ravinder Kumar
Age 27
S/o Sh. Dhiraj Singh
R/o RZ-1120/AI, Street No. 10
Sadh Nagar, Palam Colony,
New Delhi-110045
Roll No. 2201003175
2
6. Pawan Meel
Age 27
S/o Shri Ram Meel
R/o Village Meel Nagar
Post Pabana, The. Nawalgarh
Jhunjhunu-333705
Rajasthan
Roll No. 2405027861
7. Deepak Phalswal
Age 24
S/o Sh. Vijay Singh
R/o VPO Rawata
South West Delhi
PIN-110073
Roll No. 2201068797
8. Vipin Kumar
Age 24
S/o Sh. Suresh Kumar
R/o House No. 797/11 Gali No.3
Vivekanand Nagar
Bahadurgarh
Jhajjar-124507
Haryana
Roll No. 2201091610
9. Pushpender
Age 24
S/o Sh. Pradeep Kumar
R/o VPO Nangli Godha
The. Rewari, Rewari
Haryana-123401
Roll No. 2201018277
'
10. Nirmal
Age 24
Sh. BIrender Singh
R/ o Vill. Said Alipur
Post Nangal Dagu
The. Nangal Choudhary
Mohindergarh
Haryana-123023
Roll No. 2201085662
11. Pardeep Verma
Age 24
S/ o Sh. Tara Chand Verma
R/o Home No. 976/11
Ashri Gate Bajran Mohalla
Near S D SR. SEC. SCHOOL
Jind, Haryana-126102
Roll No. 2201066236
3
12. Sandeep Kumar
Age 25
S/o Sh. Chet Ram
R/o VPO Bagthala
THE. Bawal
Rewari
Haryana-123501
Roll No. 2201028066
13. Rahul Kumar
Age27
S/o Sh. Inder Singh
R/o Vill. Mukimpur
PO Deepalpur
Sonipat
Haryana-131021
Roll No. 2201107410
14. Surendra Kumar Yadav
Age 26
S/o Pyare Lal Yadav
Village-Bhatewara
PO. Karanjakala
Jaunpur
Uttar Pradesh-222001
Roll No. 3003016401
15. Nitin Kumar
Age 24
S/o Ramesh Chander
Village Chhadia
PO Chulkana
Tehsil Samalkha
District Panipat
Haryana 132101
Roll No. 1601001260
16. Amit Sahu
Age 25
S/o Ramesh Chandra Sahu
R/o 961EEWS Sector II
Awas vikas Colony
Sikandra
Agra
Uttar Pradesh-282007
Roll No. 2201098577
17. Vinit Jangira
Age 24
S/o Sh. Vinod Kumar
R/o Mohalla Bhuriwal
Near Ice Factory
11 Hatta Bazar
4
Mohindergarh
Haryana-123029
Roll No. 1601020919
18. Sundari Yogi
Age 26 years
Ramniwas Yogi
Village Post Kamalpura
Bharatpur
Rajasthan-321407
Roll No. 2201108240
19. Kishan Verma
Age 25 yrs.
S/o Om Prakash Verma
Behind Govt. Hospital
Near Panda Ki Bagichi
Ward No.19 Laxmangarh
Sikar
Rajasthan -332311
Roll No. 2405003795
20. Manish Kumar
Age 22 yrs.
Gajraj Singh
Vill Bargaon
PO Barkoda
The Narnaul
Mahender Garh
Haryana -123001
Roll No. 2201057990
21. Bhupender
Age 26 yrs.
S/o Sh. Beepal Singh
Village Behrampura
P.O. Bapoli
Tehsil Bapoli
Panipat
Haryana-132103
Roll No. 1601012217 ... Applicants
All applicants applied for post of SI in Delhi
Police, CAPFs and ASI in CISF
(By Advocate: Mr. Amit Yadav with Mr. Ravinder Kumar )
Vs.
1. Staff Selection Commission
Through its Regional Director
(North Region)
CGO Complex, Lodhi Road,
New Delhi -110003.
5
2. Ministry of Personnel, Public
Grievances and Pension
Through its Secretary
North Block, New Delhi. ....Respondents
(By Advocate: Sh. K M Singh)
ORDER (ORAL)
Mr. Shekhar Agarwal, Member (A) Today when this matter was taken up, learned counsel for the respondents Sh. K M Singh, on instructions has submitted that the claim of the applicants for being treated as OBC candidates has been considered by the respondents and the Commission has decided to treat them as OBC candidates. Their candidature shall now be processed in accordance with rules. In case they are not ineligible for any other reason, they shall be offered appointment.
2. In view of the aforesaid submissions made by the learned counsel for the respondent, this OA has become infructuous and is disposed of as such.
(Raj Vir Sharma) (Shekhar Agarwal)
Member (J) Member (A)
/sarita/
6