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State of West Bengal - Section

Section 46 in The West Bengal Government Premises (Regulation of Occupancy) Act, 1984

46. All residential premises comprised in the Low Income Group Housing Estate and Housing Estdte for Economically Worker Sections of the Community at 193, Andul Road, P.O. Danesh Sekh Lane, Howrah-9, except those in the Block Nos. RA to RS.