Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(1)(d) in Arunachal Pradesh Goods Tax Act, 2005

(d)in the case of [Works Contract, Leases and] [Inserted by Act No. 4 of 2010, dated 20.4.2005.] any other goods, at the rate of twelve and half paise in the rupee;