Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act] Union of India - Subsection Section 13(2)(c) in The Companies (Registration of Foreign Companies) Rules, 2014 (c)it has a track record of distributable profits in terms of section 123 of the Act, for at least three out of immediately preceding five years;