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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(6) in The Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(6)The employer shall appoint a woman trained in the care of children and infants and sufficient number of ayahs for the purpose of looking after the children accommodated in a creche and he shall also provide suitable equipment and facilities for the purpose.Explanation - The number of ayahs to be appointed in the creche shall be calculated at the rate of one ayahs for every thirty children.