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State of Uttar Pradesh - Section

Section 121 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

121. Access to lifting appliances.

- The employer shall ensure at a construction site of a building or other construction work that every crane or tip driven by mechanical power is securely fenced and is provided with safe means of access and where access to such platform is by a ladder -The height of such ladder exceeds 6 metres, the resting platforms are provided on such ladder at every six metres of its height and where the distance between last platform so provided and the top end of such ladder is more than two metres then on such top end.