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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(2) in Bihar Special Survey and Settlement Rules, 2012

(2)A detailed comparison of village boundaries with the boundaries as shown in the last revenue village map and orders passed at different earlier stages shall be made and the process shall be called "Muqabla". Care shall be taken that the area of plots as shown in the draft record of rights matches with the area shown in the map concerned.